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State of Rajasthan - Section

Section 86 in The Manual of Departmental Orders

86. Standing Order

No. F. 1(3) LA/Gen/5979, dated 29-7-1967.Sub.-Progress of Court Cases.Government attaches great importance to the speedy disposal of court cases and to reduce litigation costs. In order to keep watch on the disposal of court case instituted by or against the government and to ensure that effective measures are taken by all concerned for proper and timely pursuance thereof, it has been decided that all the officers incharge of court cases will send monthly progress reports in the enclosed proforma so as to reach this office by the 10th of every month.