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State of Haryana - Section

Section 915 in Punjab Jail Manual

915. Food to be issued at each meal.

- The food of Indian prisoners other than those sick in hospital, shall ordinarily be issued in three meals as follows :Early morning meal - half the bread, half the oil and the whole of the dal;Mid-day meal - the parched or boiled gram.Evening meal - the remainder of the bread and oil with the whole of the vegetables.
(2)The early morning and mid-day meals may be interchanged at the discretion of the Medical officer.