Kerala High Court
Rajeev A.R vs State Of Kerala on 18 January, 2021
Equivalent citations: AIRONLINE 2021 KER 48
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942
WP(C).No.7868 OF 2019(G)
PETITIONERS:
1 RAJEEV A.R.,
AGED 50 YEARS, S/O ACHUTHAN NAIR,
KIZHAKKE THOTTATHU CHENKAL VILLAGE,
PLAMOOTTUKKDA P.O.,
TRIVANDRUM DISTRICT-695122
(P.S.C. REG. NO.100995-RANK NO.135).
2 DINU P.,
AGED 41 YEARS
S/O PRABHAKARAN P.K., CHOLANKKARA HOUSE,
KUZHIMANNA VILLAGE,
KUZHIMANNA P.O.,
MALAPPURAM DISTRICT-673641
(P.S.C. REG. NO.106640-RANK NO.78).
3 JAYA KRISHNAN T.,
AGED 44 YEARS
S/O PADMANABHA KURUP, PADMASREE, BALASSERY,
PANANGODE VILLAGE, PANANGODE P.O.,
KOZHIKODE DISTRICT-673612
(P.S.C. REG. NO.107622-RANK NO.139).
4 SACHIDANANDAN K.,
AGED 43 YEARS
S/O BALAKRISHNAN K.,
KOORIKKADATH HOUSE, KARUVAMBRAM WEST, NARUKARA
VILLAGE, MANJERI P.O., MALAPPURAM DISTRCIT-676123
(P.S.C. REG. NO.106646-RANK NO.177).
5 VISWANATHAN NAIR K.,
AGED 45 YEARS, S/O S. KUNJURAMAN NAIR,
VITHOOR KIZHAKKATHIL VEEDU, PANAYAN CHERRY,
PANAYANCHERRY VILLAGE, ANCHAL P.O., KOLLAM DISTRICT-
691306 (P.S.C. REG. NO.102552-RANK NO.144).
6 SANTHOSH K. PAUL,
AGED 43 YEARS, S/O K.P. PAULOSE,
KANIYAMKUDY HOUSE, VENGOLA VILLAGE, VALAYANCHIRANGARA
P.O., ERANAKULAM DISTRICT-683556 (P.S.C. REG.
NO.105040-RANK NO.97).
7 MATHAIKUTTY,
AGED 49 YEARS, S/O GEORGE M.,
WP(C).No.7868 OF 2019 2
ABIN BHAVANAM, MUZHANGADI, THODIYOOR VILLAGE,
THODIYOOR P.O., KOLLAM DISTRICT-690523, (P.S.C.
REG. NO.102127-RANK NO.191).
8 MURALEEDHARAN PILLAI,
AGED 55 YEARS
S/O THANKAPPAN PILLAI, LEKSHMI NILAYAM, PANMANA
VILLAGE, PUTHNCHANTHA P.O. KOLLAM DISTRICT-691583,
(P.S.C. REG. NO.102554-RANK NO.159).
9 RAJESH K.P.,
AGED 42 YEARS, S/O DAMODHARAN NAIR K.P.,
KUTTINGAL HOUSE, NANMINDA VILLAGE, MANMINDA P.O.,
KOZHIKODE DISTRICT-673613, (P.S.C. REG. NO.107482-
RANK NO.237).
10 ANIL KUMAR G.,
AGED 42 YEARS, S/O R.G. PILLAI,
GAURISANKARAM, CHERUKUNNAM, PALLICKAL VILLAGE,
ANAYADI P.O., PATHANAMTHITTA DISTRICT-6905061
(P.S.C. REG. NO.102598-RANK NO.114).
11 UDAYAKUMAR S.,
AGED 41 YEARS
S/O G. SARASAN, S.V.
SADANAM KARIYODE, CHENKAL VILLAGE, CHENKAL P.O.,
THIRUVANANTHAPURAM DISTRICT-695132 (P.S.C. REG.
NO.100496-RANK NO.181).
12 SUDHEER A.,
AGED 41 YEARS, S/O BALAN,
MUTHUVANA HOUSE, NADUVANNUR VILLAGE, NADUVANNUR
P.O., KOZHIKODE DISTRICT-673614 (P.S.C. REG.
NO.107637-RANK NO.201).
13 NEERAJ KUMAR V.,
AGED 46 YEARS, A. VISWANATHAN NAIR,
SREEVIHAR, MATTOM SOUTH, KUNNAMANGALAM VILLAGE,
THATTARAMBALAM P.O., MAVELIKKAR, ALAPUZHA DISTRICT-
690103 (P.S.C. REG. NO.103383-RANK NO.171).
14 JAYAPRAKASH C.K.,
AGED 43 YEARS, S/O KRISHNANKUTTY NAIR,
CHUNDAYILKALAM HOUSE, KERALASSERY VILLAGE,
KERALASSERY P.O., PALAKKAD DISTRICT-678641. (P.S.C.
REG. NO.105815-RANK NO.245).
15 MOHANAN P.N.,
AGED 53 YEARS, S/O NARAYANAN NAIR,
MANJALAMKAD, KINANOOR VILLAGE, KOLLAMPARA P.O.,
NILESWAR (VIA) KASARGOD DISTRICT-671314 (P.S.C.
REG. NO.108902-RANK NO.146).
WP(C).No.7868 OF 2019 3
16 ANEESH KUMAR R.T.,
AGED 40 YEARS, S/O SREEDHARAN NAIR,
KOYILANDY, VIYYUR VILLAGE, KOLLAM P.O., KOZHIKODE
DISTRICT-673307 (P.S.C. REG. NO.107954-RANK
NO.231).
17 PRABISH KUMAR E.,
AGED 49 YEARS, S/O ACHUTHAN NAIR,
MALAVIKA NILAYAM, ULLIYERI VILLAGE, KAKKANCHERY
P.O., ULLIYERI VIA, KOZHIKODE DISTRICT-673323,
(P.S.C. REG. NO.107862-RANK NO.197).
18 SUBASH K.K.,
AGED 43 YEARS, S/O KADUNGON,
KAPPUMMAL HOUSE, PALERI TOWN VILLAGE, PALERI TOWN
P.O., KUTTIYADY VIA., KOZHIKODE DISTRICT-673508
(P.S.C. REG. NO.107629-RANK NO.112).
19 AJAYA KUMAR S.,
AGED 43 YEARS, S/O SASIDHARAN NAIR,
ASWATHY VILASAM NENMANI, MUNDROTHURUTHU VILLAGE,
MUNDROTHURUTHU P.O., KOLLAM DISTRICT-691502,
(P.S.C. REG. NO.102045-RANK NO.99).
20 JAYAPRAKASH B.,
AGED 51 YEARS, S/O BHASKARAN NAIR
SREYAS,MAVELIKKARA, CHENNITHALA VILLAGE,
CHENNITHALA P.O., ALAPPUZHA DISTRICT-690105,
(P.S.C. REG. NO.103309-RANK NO.106).
21 SATHEESH KUMAR S.,
AGED 56 YEARS
S/O M.K. SIVAN,
GIRIJA SADANAM, MYLOM VILLAGE, THAMARAKUDY P.O.,
KOTTARAKKARA, KOLLAM DISTRICT-691560 (P.S.C. REG.
NO.100257-RANK NO.192).
22 PRAKASH V.S.,
AGED 49 YEARS
S/O UNNIKRISHNAN NAIR
PERUVILAPADINJATETHIL PONGANADI,, PANDALAM
THEKKEKKARA VILLAGE, PARENTHAL P.O., PANDALAM,
PATHANAMTHITTA DISTRICT-689501 (P.S.C. REG.
NO.102734-RANK NO.102).
23 RAMA KRISHNAN M.,
AGED 45 YEARS
S/O RAMUNNI NAMBIAR,
MALAYATTI HOUSE, MINHANIAM VILLAGE, MINHANIAM P.O.,
PERAMBRA VIA., KOZHIKODE DISTRICT-673525, (P.S.C.
REG. NO.107968-RANK NO.229).
24 HAREESH C.,
AGED 44 YEARS
WP(C).No.7868 OF 2019 4
S/O APPU,
KUNNATHUKANDY HOUSE, BALUSSERY VILLAGE,
THURUTHIYADI P.O., KOZHIKODE DISTRICT-673612
(P.S.C. REG. NO.107832-RANK NO.198).
25 P. SATYAVRATHAN,
AGED 49 YEARS
S/O P. KUTTY SANKARAN NAIR,
PULLANDASSERY HOUSE, KADAMPAZHIPURAM 2 VILLAGE,
OMMANAZHIN P.O., PALAKKAD DISTRICT-678632, (P.S.C.
REG. NO.105813-RANK NO.252).
26 SANTHOSH KUMAR S.,
AGED 50 YEARS
S/O SIVARAMAN NAIR
SREELAYAM, KANJIKUZHI VILLAGE, SN PURAM P.O.,
CHERTHALA, ALAPPUZHA DISTRICT-688582 (P.S.C. REG.
NO.103051-RANK NO.81).
27 SREESANTH S.R.,
AGED 41 YEARS
S/O RAGHAVAN NAIR,
PRANAVAM HOUSE, VITTOOR VILLAGE, KOLLAM P.O.,
KOYILANDY, KOZHIKODE DISTRICT-673307 (P.S.C. REG.
NO.107931-RANK NO.142).
28 JAYAKUMAR B.,
AGED 49 YEARS
S/O BHASKARAN PILLAI,
KOCHUTHARAYIL, ADINADU VILLAGE, K.S. PURAM P.O.,
PUNNAKULAM, KARUNAGAPALLY, KOLLAM DISTRICT-690544,
(P.S.C. REG. NO.102239-RANK NO.123).
29 VIJAYAKUMAR S.,
AGED 49 YEARS
S/O SREEDHARAN PILLAI,
ASHOKA MANDHIRAM, ITTIVA VILLAGE, THUDAYANOOR P.O.,
KADAKKAL, KOLLAM DISTRICT-691536, (P.S.C. REG.
NO.102550-RANK NO.128).
30 MANOJ K.,
AGED 43 YEARS
S/O KAMMARAN K.V.,
KUNNUMAL HOUSE, KODAKKAD VILLAGE, POLLAPOIL P.O.,
KASARGOD DISTRICT-671310,(P.S.C. REG. NO.108890-
RANK NO.174).
31 R. SHAJI,
AGED 46 YEARS
S/O N RAGHUVARAN,
SHEEJA BHAVAN, VACHEKONAM ITTIVA AYOOR VIA., ITTIVA
WP(C).No.7868 OF 2019 5
VILLAGE, VAYYANAM P.O., KOLLAM DISTRICT-691533,
(P.S.C. REG. NO.102411,RANK NO.141).
32 PRAVEEN P.,
AGED 42 YEARS, S/O PUSHPAN,
PEENIVAS, ANAD VILLAGE, MAHADEVIKAD P.O.,
KARTHIKAPALLY, ALAPPUZHA DISTRICT-690516. (P.S.C.
REG. NO.103059-RANK NO.194).
33 SHIVA KUMAR S.R.,
AGED 45 YEARS, S/O SIVARAJ PILLAI,
SIVALAYAM MANDAPAM VILLAGE, ANAD P.O., TRIVANDRUM
DISTRICT-695544, (P.S.C. REG. NO.101081-RANK
NO.219).
34 BINIL KUMAR D.,
AGED 41 YEARS, S/O DASAN N.,
VALLANINNAPUTHEN VEEDU, THIRUPURAM VILLAGE,
THIRUPURAM P.O., TRIVANDRUM DISTRICT-695133,
(P.S.C. REG. NO.101025-RANK NO.S, NADAR H-1).
35 M. MADHU,
AGED 45 YEARS
S/O MADHAVAN PILLAI,
KRISHNAJALI, RAJESH BHAVAN, THEKKAD VILLAGE,
CHEERANIKKARA P.O., KUZHIVILA, VEMBAYAM, TRIVANDRUM
DISTRICT-695615 (P.S.C. REG. NO.101032-RANK
NO.207).
36 SANDEEP R.S.,
AGED 44 YEARS, S/O RAJASEKHARAN NAIR,
INDEEVAROM, VALIYARATHALA, OORUTTAMBALAM VILLAGE,
OORUTTAMBALAM P.O., TRIVANDRUM DISTRICT-695507,
(P.S.C. REG. NO.101665-RANK NO.220).
37 JOHNY THOMAS,
AGED 52 YEARS
S/O THOMAS,
KARIKOOTTATHIL, ELACKEO VILLAGE, MARANGATTYPILLY
P.O., KOTTAYAM DISTRICT-686635 (P.S.C. REG.
NO.103690-RANK NO.165).
38 HARI KUMAR M.R.,
AGED 53 YEARS, S/O MADHAVAN NAIR,
ANOOP, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O.,
TRIVANDRUM DISTRICT-695573 (P.S.C. REG. NO.101426-
RANK NO.182).
39 SUNIL KUMAR S.,
AGED 40 YEARS, S/O SURENDRAN NAIR
SREETHILAK TC10/1109(8) MELETHUMELE PEROORKKADA
WP(C).No.7868 OF 2019 6
VILLAGE, MANIKANTESWARAM P.O., TRIVANDRUM DISTRICT-
695013 (P.S.C. REG. NO.100007-RANK NO.163).
40 HARILAL T.S.,
AGED 45 YEARS, S/O THANKAPPAN P.,
KRISHNA KRIPA SISILIPURAM, VENGANOOR VILLAGE,
VENGANNOOR P.O., TRIVANDRUM DISTRICT-695523 (P.S.C.
REG. NO.100041-RANK NO.157).
41 CHANDRAN PILLAI B.,
AGED 47 YEARS, S/O BHASKARA PILLAI,
ASWATHY BHAVAN, CNRA-71-B CHATHIYODU LANE,
KUDAPPANAKUNNU VILLAGE, NALANCHIRA P.O., TRIVANDRUM
DISTRICT-695015 (P.S.C. REG. NO.100105-RANK
NO.149).
42 MADHU KUMAR P.G.,
AGED 50 YEARS, S/O P. GOPINATHAN NAIR,
VISHAKAM KODUNGAVILA, ATHIYANNOOR VILLAGE,
ATHIYANNOR P.O., TRIVANDRUM DISTRICT-695123,
(P.S.C. REG. NO.101463-RANK NO.89).
43 SANEESH U.R.,
AGED 43 YEARS
S/O UNNI KRISHNAN,
KARTHIKA, POTTAYIL VILAVOORKKAL VILLAGE, MALAYINKIL
P.O., TRIVANDRUM DISTRICT-695571, (P.S.C. REG.
NO.100099-RANK NO.250).
44 PRADEEP P.S.,
AGED 41 YEARS
S/O K. SOMAN NAIR,
PRANAMAM, TC.19/2151(2) MUDAVANMUGHAL, THIRUMALA
VILLAGE, POOJAPURA P.O., TRIVANDRUM DISTRICT-695012
(P.S.C. REG. NO.100052-RANK NO.172).
45 BHADRAN K.,
AGED 52 YEARS
S/O KUMARASWAMY,
SUGANTHI BHAVAN ANKIYARA, VILAVOORKKAL VILLAGE,
PEYAD P.O., TRIVANDRUM DISTRICT-695573 (P.S.C. REG.
NO.101282-RANK NO.153).
46 SHIBU B.S.,
AGED 43 YEARS
S/O BABU K.,
TC 48/1053, THOPPIL VEEDU, AMBALATHARA, MUTTATHARA
VILLAGE, POONTHURA P.O., TRIVANDRUM DISTRICT-695026
(P.S.C. REG. NO.101681-RANK NO.185).
47 MANOJ R.S.,
WP(C).No.7868 OF 2019 7
AGED 40 YEARS
S/O RAMACHANDRAN NAIR,
THIRUVATHIRA, VEVILA NAGAR, KALLIYOOR VILLAGE,
OOKKODU P.O., NEMOM TRIVANDRUM DISTRICT-695020
(P.S.C. REG. NO.100786-RANK NO.164).
48 VINOD R.,
AGED 40 YEARS
S/O RAVINDRAN NAIR,
C.S. VIHAR, THEKKEVEEDU LANE THOTTUMPARA,
VEERANAKAVU VILLAGE, KATTAKKADA P.O., TRIVANDRUM
DISTRICT-695572, (P.S.C. REG. NO.100624-RANK
NO.100).
49 BIJU KUMAR R.,
AGED 41 YEARS, S/O RAMACHANDRAN NAIR,
SOUPARNIKA, KALLIYOOR VILLAGE, KALLIYOOR P.O.,
TRIVANDRUM DISTRICT-695042, (P.S.C. REG. NO.100740-
RANK NO.130).
50 SATHEESH KUMAR A.,
AGED 47 YEARS, S/O G. APPUKUTTAN NAIR,
THIRUVAMBADI KALATHARA, ARUVIKKARA VILLAGE, MANCHA
P.O., NEDUMANGADU TRIVANDRUM DISTRICT-695541
(P.S.C. REG. NO.101283-RANK NO.188).
51 SAJU KUMAR M.,
AGED 44 YEARS
S/O MANIKAN NAIR G.,
JAYA BHAVAN, TC 42/1086, MUTTATHARA VILLAGE,
VALLAKADAVU P.O., TRIVANDRUM DISTRICT-695008,
(P.S.C. REG. NO.100775-RANK NO.241).
52 RAJENDRAN B.,
AGED 45 YEARS
S/O BHANU,
NANTHIMALA THOTTAVARAM, PERUMKADAVILA VILLAGE,
PERMKADAVILA P.O., TRIVANDRUM DISTRICT-695124
(P.S.C. REG. NO.101045-RANK NO.184).
53 MOHANA KUMAR P.,
AGED 53 YEARS
S/O K. RAMACHANDRAN NAIR,
TC 6/243(9) PANCHAJENNIYAM, NETAJI ROAD, NRRA-D-
35/3, VATTIYOORKAVU VILLAGE, VATTIYOORKAVU P.O.,
TRIVANDRUM DISTRICT-695013 (P.S.C. REG. NO.100775-
RANK NO.241).
54 RANJITH KUMAR S.,
AGED 42 YEARS, S/O B.SADHASIVAN PILLAI,
GOKULAM, KULATHUMMAL VILLAGE, AMACHAL P.O.,
WP(C).No.7868 OF 2019 8
KATTAKKADA TRIVANDRUM DISTRICT-695572 (P.S.C. REG.
NO.101058-RANK NO.126).
55 SAJEEV R.,
AGED 49 YEARS, S/O K. RAMACHANDRAN,
THUPPASSERIL AYANIVELIKULANGAR VILLAGE, S.V.
MAREKET P.O., KARUNAGAPALLY, KOLLAM DISTRICT
(P.S.C. REG. NO.102477-RANK NO.148).
56 ANEESH KUMAR P.C.,
AGED 44 YEARS, S/O CHOYIKUTTY P.C.,
PILAVUNNICHALIL, UNNIKULAM VILLAGE, POONOOR P.O.,
KOZHIKODE DISTRICT-673574, (P.S.C. REG. NO.107982-
RANK NO.162).
57 PURUSHOTHAMAN P.K.,
AGED 50 YEARS, S/O KUNHIRAMAN,
NARAYANEEYAM, NELLIKKAT, BALLA VILLAGE, BALA P.O.,
KANHANGAD KASARGOD DISTRICT-671531 (P.S.C. REG.
NO.108868-RANK NO.92).
58 SURESH KUMAR S.,
AGED 50 YEARS, S/O SUKUMARAN NAIR,
VINESH NIVAS, VILAPPIL VILLAGE, PULIYARAKONAM P.O.,
TRIVANDRUM DISTRICT-695574 (P.S.C. REG. NO.100736-
RANK NO.196).
BY ADVS.
SRI.V.SETHUNATH
SRI.V.R.MANORANJAN
SRI.M.AYYOOBUKHAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
STATE OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY TO DEPARTMENT OF INDUSTRY,
GOVT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE SECRETARY TO DEPARTMENT OF LABOUR,
GOVT. OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 THE SECRETARY TO DEPARTMENT OF FINANCE,
GOVT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WP(C).No.7868 OF 2019 9
5 EMPLOYMENT DIRECTORATE (EMP II/III),
DIRECTORATE GENERAL RESETTLEMENT,
MINISTRY OF DEFENCE, WEST BLOCK-IV RK PURAM,
NEW DELHI-110066.
6 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
PATTOM, THIRUVANANTHAPURAM-695004.
7 BEKAL RESORTS DEVELOPMENT CORPORATION LTD.,
THIRUVANANTHAPURAM, KVS HYPER MARKET BUILDING,
PALLAKUNNU, BEKAL P.O., KASARAGOD-671318,
REPRESENTED BY THE MANAGING DIRECTOR.
8 FOAM MATTINGS (INDIA) LTD.,
REPRESENTED BY THE MANAGING DIRECTOR
POST BOX NO.4619, BEACH ROAD,
ALAPPUZHA, KERALA-688001.
9 FOREST INDUSTRIES (TRAVANCORE) LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
THAIKKATTUKARA P.O., ALUVA-683106.
10 HANDICRAFT DEVELOPMENT CORPORATION OF KERALA LTD.
REPRESENTED BY THE MANAGING DIRECTOR
PB NO.171 SMSM INSTITUTE COMPOUND,
PRESS ROAD, PUTHENCHANTHAI P.O.,
TRIVANDRUM-695001.
11 KERALA AGRO INDUSTRIES CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KISSAN JYOTHI, FORT P.O.,
THIRUVANANTHAPURAM-695023.
12 KERALA AGRO MACHINERY CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
ATHANI P.O., ERNAKULAM-683585.
13 KERALA AUTOMOBILES LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
ARALUMOODU P.O.-695123,
NEYYATTINKARA, THIRUVANANTHAPURAM.
14 KERALA CERAMICS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KUNDARA, KOLLAM-691501.
15 KERALA ELECTRICAL AND ALLIED ENGINEERING CO. LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KOCHI-682036.
WP(C).No.7868 OF 2019 10
16 KERALA FEEDS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KALLETTUMKARA P.O., THRISSUR-680683.
17 KERALA FINANCIAL CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
THIRUVANANTHAPURAM-695033.
18 KERAL FOREST DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR
KOTTAYAM-686003.
19 KITCO LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
PB NO.1820, RAVIPURAM, M.G. ROAD,
KOCHI-682016.
20 KERALA KHADI AND VILLAGE INDUSTRIES BOARD,
REPRESENTED BY THE MANGING DIRECTOR, VANCHIYOOR,
THIRUVANANTHAPURAM-695035.
21 KERALA LAND DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
THYCAUD P.O., THIRUVANANTHAPURAM-695014.
22 KERALA LIVESTOCK DEVELOPMENT BOARD LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, PATTOM,
THIRUVANANTHAPURAM-695004.
23 KERALA MINERALS AND METALS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
CHAVARA, KOLLAM-691583.
24 KERALA STATE POWER AND INFRASTRUCTURE FINANCE
CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
JAWAHAR NAGAR P.O., KOWDIAR,
THIRUVANANTHAPURAM-695003.
25 KERALA SHIPPING AND INLAND NAVIGATION CORPORATION
LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
UDAYA NAGAR ROAD, GANDHI NAGAR,
KOCHI-682020.
26 KERALA STATE CIVIL SUPPLIES CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
GANDHI NAGAR, KOCHI-682020.
27 KERALA STATE BAMBOO CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
WP(C).No.7868 OF 2019 11
ANGAMALY SOUTH-683573.
28 KERALA STATE BEVERAGES
(MANUFACTURING AND MARKETING CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
THIRUVANANTAPURAM-695033.
29 KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KOLLAM-691001.
30 KERALA STATE CONSTRUCTION CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
BANERJI ROAD, KOCHI-682018.
31 KERALA STATE ELECTRICITY BOARD PATTOM,
REPRESENTED BY THE SECRETARY,
VAIDUDHI BHAVAN, PATTOM,
THIRUVANANTHAPURAM-695004.
32 KERALA STATE ELECTRONICS DEVELOPMENT
CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, (KELTRON)
THIRUVANANTHAPURAM-695010.
33 KERALA STATE FILM DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
VAZHUTHACAUD, THYCAD P.O.,-695014.
34 KERALA STATE FINANCIAL ENTERPRISES LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, 'BHADRATHA',
MUSEUM ROAD,P.B. NO.510, THRISSUR-680020.
35 KERAAL STATE HANDICAPPED PERSONS WELFARE
CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
POOJAPPURA, THIRUVANANTHAPURAM-695012.
36 KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR (HANVEEV),
NEMOM, THIRUVANANTHAPURAM, KERALA-695020.
37 KERALA STATE HOUSING BOARD,
REPRESENTED BY THE MANAGING DIRECTOR,
SANTHI NAGAR, THIRUVANANTHAPURAM-695002.
38 KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
LTD. T.C.XI/266, KESTON ROAD, KOWDIAR,
WP(C).No.7868 OF 2019 12
THIRUVANANTHAPURAM-695003.
39 KERALA STATE INDUSTRIAL ENTERPRISES LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
EDAYAR ROAD, PATHALAM, ELOOR, ERNAKULAM-683501.
40 KERALA INFRASTRUCTURE AND TECHNOLOGY FOR EDUCATION
(KITE),
REPRESENTED BY THE MANAGING DIRECTOR,
STATE PROJECT OFFICE, SCERT BUILDING POOJAPPURA,
TRIVANDRUM-695012.
41 KERALA INFRASTRUCTURE INVESTMENT FUND BOARD (KIIFB)
REPRESENTED BY THE MANAGING DIRECTOR, 2ND FLOOR,
FELICITY SQUARE, MG ROAD, STATUE,
THIRUVANANTHAPURAM-695001.
42 KERALA STATE POULTRY DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, TC 30/697,
PETTAH, THIRUVANANTHAPURAM-695024.
43 KERALA STATE PALMYRAH PRODUCTS DEVELOPMENT AND
WORKERS WELFARE CORPORATION LTD.,(KELPALM),
REPRESENTED BY THE MANAGING DIRECTOR,
KOTTAMOM, KERALA-695122.
44 KERALA STATE ROAD TRANSPORT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM-695023.
45 KERALA SMALL INDUSTRIAL DEVELOPMENT CORPORATION
LTD(SIDCO),
REPRESENTED BY THE MANAGING DIRECTOR,
HOUSING BOARD BUILDING, 6TH FLOOR, SANTHI NAGAR,
THIRUVANANTHAPURAM, P.B. NO.50, -695001.
46 KERALA STATE TEXTILE CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
ANNAPPORNA, T.C.9/2000-01, KOCHAR RD,
SASTHAMANGALAM, THIRUVANANTHAPURAM-695010.
47 KERALA STATE WAREHOUSING CORPORATION,
REPRESENTED BY THE MANAGING DIRECTOR, P.B. NO.1727,
WAREHOUSING CORPORATION ROAD, KOCHI-682016.
48 KERALA TOURISM DEVELOPMENT CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, MASCOT
SQUARE, POST BOX NO.5424 THIRUVANANTHAPURAM-695033.
49 KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION
WP(C).No.7868 OF 2019 13
LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
LEVEL 8 (6TH FLOOR) TRANS TOWERS, VAZHUTHAKKAD,
THIRUVANANTHAPURAM-14.
50 KERALA URBAN AND RURAL DEVELOPMENT FINANCE
CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, 5TH FLOOR,
TRANS TOWER, VAZHUTHAKKAD, THIRUVANANTHAPURAM-
695014.
51 MALABAR CEMENTS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
WALAYAR, PALAKKAD DIST.-678624.
52 MEAT PRODUCT OF INDIA,
REPRESENTED BY THE MANAGING DIRECTOR,
KOOTHATTUKULAM, EDAYAR, PIRAVOM ROAD,
EDAYAR-686662.
53 OIL PALM INDIA LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, XIV/130,
KOTTAYAM SOUTH P.O., KODIMATHA KOTTAYAM-686013.
54 OVERSEAS DEVELOPMENT AND EMPLOYMENT PROMOTION
CONSULTANTS LTD.,(ODEPC),
REPRESENTED BY THE MANAGING DIRECTOR,
FLOOR V, CARMEL TOWERS, OPP. TO COTTOM HILL SCHOOL,
VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
55 THE PHARMACEUTICAL CORPORATION (IM) KERALA LTD.,
(OUSHADHI),
REPRESENTED BY THE MANAGING DIRECTOR,
TKV NAGAR, PARUVANKULAMGARA,
KUTTANELLUR, THRISSUR-680014.
56 PLANTATION CORPORTION OF KERALA LTD.,
FLOOR V, CARMEL TOWERS OPP. TO COTTON HILL SCHOOL,
VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
57 ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA
LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
2ND FLOOR, PREETHI BUILDING, M.V. ROAD,
PALARIVATTOM, KOCHI-682025.
58 STATE FARMING CORPORATION OF KERALA LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
FARM HOUSE, VETTITHITTA P.O.,
ALIMUKKU, PUNALUR,-689696.
WP(C).No.7868 OF 2019 14
59 STATE MEDICINAL PLANT BOARD,
REPRESENTED BY THE CHIEF EXECUTIVE OFFICER,
STATE MEDICINAL PLANTS BOARD (SMPB),
SHORNUR ROAD, THRISSUR-680022.
60 STEEL COMPLEX LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
POST BOX NO.42, STEEL NAGAR KOLATHARA P.O.,
KOZHIKODE-673655.
61 STEEL AND INDUSTRIAL FORGING LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, ATHANI,
THRISSUR-680581.
62 KERALA TOURISM INFRASTRUCTURE LTD,
4TH FLOOR, VIPANCHIKA TOWERS, TC 24/588(6),
GOVERNMENT GUEST HOUSE, JUNCTION, THYCAUD P.O.,
THIRUVANANTHAPURAM-695014,
REPRESENTED BY THE MANAGING DIRECTOR,
THIRUVANANTHAPURAM.
63 TRACO CABLE COMPANY LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
4TH FLOOR, KSHB OFFICE COMPLEX,
PANAMPILLY NAGAR,
P.B.2404, KOCHI-682036.
64 TRANSFORMERS AND ELECTRICALS KERALA LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
ANGAMALY SOUTH, ERNAKULAM DISTRICT
COCHIN, KERALA-683573.
65 TRAVANCORE CEMENTS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
NATTAKOM, KOTTAYAM-686013.
66 TRAVANCORE COCHIN CHEMICALS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
UDYOGAMANDAL P.O., KOCHI-683501.
67 TRAVANCORE TITANIUM PRODUCTS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
KOCHUVELI, THIRUVANANTHAPURAM-695021.
68 UNITED ELECTRICALS INDUSTRIES LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, VADAKKEVILA
P.O., PALLIMUKKU-691010, KOLLAM.
69 KERALA STATE DRUGS AND PHARMACEUTICALS LTD.,
KALVOOR, ALAPPUZHA-688522.
70 KERALA STATE COASTAL AREA DEVELOPMENT CORPORATION,
REPRESENTED BY THE MANAGING DIRECTOR,
WP(C).No.7868 OF 2019 15
I FLOOR, CHALACHITRA KALABHAVAN BUILDING,
VAZHUTHA VAUD, THIRUVANANTHAPURAM-695014.
71 KERALA IRRIGATION INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED,(KIIDC),
REPRESENTED BY THE MANAGING DIRECTOR,
VASANTH VIHAR GARDENS, KUMARAPURAM,
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM-695011.
72 KERALA STATE IT INFRASTRUCTURE LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, TC
NO.14/196/2, 3RD FLOOR,
CHANDRASEKHARAN NAIR STADIUM,
PALAYAM, TRIVANDRUM-695033.
73 KERALA POLICE HOUSING AND CONSTRUCTION CORPORATION
LIMITED,
REPRESENTED BY THE MANAGING DIRECTOR,
CHANDARASEKARAN NAIR STADIUM,
PALAYAM, VIKAS BHAVAN P.O., TRIVANDRUM-695033.
74 KERALA STATE POWER AND INFRASTRUCTURE FINANCE
CORPORATION LIMITED,(KSPIFC),
REPRESENTED BY THE MANAGING DIRECTOR, KPFC
BHAVANAM, VELLAYAMBALAM, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM-695010.
75 KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT
CORPORATION (KINFRA),
REPRESENTED BY THE MANAGING DIRECTOR,
KINFRA HOUSE, TC 31/2312,
SASTHAMANGALAM, THIRUVANANTHAPURAM-695010.
76 KERALA URBAN AND RURAL DEVELOPMENT FINANCE
CORPORATION LTD.,
REPRESENTED BY THE MANAGING DIRECTOR,
5TH FLOOR, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695014.
77 GREATER COCHIN DEVELOPMENT AUTHORITY (GCDA),
REPRESENTED BY ITS SECRETARY, P.B. NO.2012,
KADAVANTHARA, KOCHI-682020.
78 THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY (TRIDA),
REPRESENTED BY THE SECRETARY,
JAYA MANSION, VAZHUTHACAUD,
SASTHAMANGALAM P.O., THIRUVANANTHAPURAM-695010.
R7 BY ADV. SRI.K.JAJU BABU (SR.)
R7 BY SMT.M.U.VIJAYALAKSHMI, SC, BEKAL RESORTS
R8, R15, R61, R64 BY ADV. SRI.SAJI VARGHESE
R8, R15, R61, R64 BY ADV. SMT.MARIAM MATHAI
R9 BY ADV. SRI.DINESH MATHEW J.MURICKEN
R10, R23, R27, R67 BY ADV. SMT.LATHA ANAND
WP(C).No.7868 OF 2019 16
R14 BY ADV. SMT.ANN MARIA FRANCIS
R14, R34, R66 BY ADV. SRI.M.GOPIKRISHNAN NAMBIAR
R14, R34, R66 BY ADV. SRI.K.JOHN MATHAI
R14, R34, R66 BY ADV. SRI.JOSON MANAVALAN
R14, R34, R66 BY ADV. SRI.KURYAN THOMAS
R14, R34, R66 BY ADV. SRI.PAULOSE C. ABRAHAM
R16 BY ADV. SRI.P.BENNY THOMAS
R16 BY ADV. SRI.D.PREM KAMATH
R17 BY ADV. SRI.M.R.VENUGOPAL
R17 BY ADV. SMT.DHANYA P.ASHOKAN
R18 BY SMT.KABANI DINESH, SC, KFDC
R20 BY ADV. SRI.N.RAJAGOPALAN NAIR
R21 BY SRI.BAIJURAJ G., SC, KLDC LTD.
R22 BY ADV. SRI.MILLU DANDAPANI
R26 BY ADV. SRI.R.LAKSHMI NARAYAN
R29 BY ADV. SRI.VIPIN P.VARGHESE
R29 BY ADV. SHRI.SANJEEV G.
R30 BY ADV. SRI.M.RAJAGOPALAN NAIR
R30 BY ADV. SRI.G.BIJU
R31 BY SRI.M.K.THANKAPPAN, SC, KERALA STATE
ELECTRICITY BOARD LIMITED
R32 BY ADV. SMT.M.A.ZOHRA
R33 BY ADV. SRI.A.SUDHI VASUDEVAN (SR.)
R33 BY SRI.JOSE JONES JOSEPH, SC, KERALA STATE FILM
DEVELOPMENT CORPN. LTD.
R37 BY ADV. SRI.MANOJ RAMASWAMY
R38 BY SRI.P.U.SHAILAJAN, SC, KSIDC
R42 BY ADV. SRI.M.SREEKUMAR
R43 BY ADV. SRI.P.NARAYANAN
R43 BY ADV. SMT.P.SHEEBA
R43 BY ADV. SRI.VISHAK.K.JOHNSON
R45 BY ADV. MR.BIJU G., SC, SIDCO
R46 BY SRI.P.U.SHAILAJAN, SC, KERALA STATE TEXTILE
CORPORATION LTD
R47 BY SRI.MAJNU KOMATH, SC, K.S.W.C.
R51 BY SMT.LATHA ANAND, SC, MALABAR CEMENTS LIMITED
R58 BY ADV. SRI.DENIZEN KOMATH
R66 BY ADV. SRI.RAJA KANNAN
R70 BY ADV. SRI.A.K.ALEX
R70 BY ADV. SMT.SHEELA R. CHANDRAN
R73 BY ADV. SRI.M.DINESH
R75 BY ADV. SRI.P.U.SHAILAJAN
R77 BY ADV. SMT.MINI.V.A.
R78 BY ADV. SRI.K.A.JALEEL
BY SRI. P.C.SASIDHARAN - SC, SRI.SUNIL KUMAR
KURIAKOSE - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.7868 OF 2019 17
JUDGMENT
The petitioners are stated to be the persons included in Ext.P2 - which is a Rank List to the post of Security Guard/Security Guard Gr.II/Watcher Gr.II prepared by the Kerala State Public Service Commission (PSC for short) - pursuant to Ext.P1 Notification issued by the said Authority.
2. The petitioners assert that even though Ext.P2 Rank List came into force on 31/01/2018 and is due to expire on 31/01/2021, various Government Owned Companies/Corporations/Boards - who are respondents 7 to 78 in this case - have not yet notified the PSC of the available vacancies and therefore, that only 124 among the persons in Ext.P2 have been able to secure employment until now.
3. They allege that in spite of Ext.P1 Notification and Ext.P2 Rank List, respondents 7 to 78 are still engaging WP(C).No.7868 OF 2019 18 persons on contract basis or on daily wage basis and that this is an affront on their constitutional guarantees under Article 19(1)
(g).
4. The petitioners, therefore, pray that respondents 7 to 78 be directed to terminate all temporary employees in the cadre of the posts mentioned in Exts.P1 and P2 and to direct them to report all the vacancies in such cadre to the PSC within a time frame to be fixed by this Court.
5. In response to the submissions of the petitioners as made by their learned counsel, Shri.V.Sethunath, the learned Government Pleader, Shri.Sunil Kumar Kuriakose submitted that Ext.P1 Notification applies only to those Government Owned Companies/ Corporations/Boards which are governed by the Kerala Public Service Commission (Consultation by Corporations and Companies) Rules, 1971. He submitted that WP(C).No.7868 OF 2019 19 these Rules have been incorporated in view of the powers vested under Section 4 of the Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act, 1970 and that the Corporations, Boards and Companies, governed by these Rules, are enumerated in Rule 2 thereof. He submitted that as regards the entities mentioned in this Rules, they will certainly have to comply with Ext.P1 and can fill up the vacancies in the sanctioned posts mentioned therein only under the advice of the PSC. He added that, however, many of the respondents in the party array are not governed by the Rules and therefore, that the petitioners may not be given an omnibus order as prayed for by them.
6. Shri.Sunil Kumar Kuriakose, however, conceded that as regards those Companies/Corporations/Boards which are wholly owned by the Government and enumerated in Rule 2 of the afore Rules, they WP(C).No.7868 OF 2019 20 are bound to report all the vacancies in the sanctioned posts to the PSC and that they can be filled up only under their advise, as long as the specified mode of appointment to such posts is direct recruitment.
7. The learned Government Pleader concluded his submissions by saying that even though, in Ext.P2, only 29 vacancies have been mentioned, in fact, 139 vacancies have been reported by the various Companies/Boards/Corporations and 124 persons from Ext.P2 Rank List have already been advised. He, therefore, prayed that this writ petition be closed.
8. There are various counsel appearing for respondents 7 to 78 in this matter. All of them conceded that if their respective clients are governed by the Rules and if the posts are sanctioned and earmarked for direct recruitment, they are bound to report vacancies in such to the PSC and to WP(C).No.7868 OF 2019 21 thereafter fill them up as per the mandate of the afore Rules. They submitted that, however, many of the vacancies that are being now eyed by the petitioners are not sanctioned ones and that they are engaging persons on daily wages or contract basis for less than 180 days or in such other manner, in exigencies of administrative conveniences. They say that since these posts are not sanctioned, their clients are not in a position to report the same to the PSC as per the mandate of the Rules. They, therefore, prayed that this Court may confine consideration of reliefs to the petitioners to the extent of the vacancies which are sanctioned and earmarked for direct recruitment and also only with respect to those respondents among 7 to 78 who come within the ambit of the Rules.
9. Shri. P.C.Sasidharan, learned Standing Counsel for the Public Service Commission affirms that 124 candidates have WP(C).No.7868 OF 2019 22 already been advised from Ext.P2 list as of now and that, pending this lis, the 69th respondent - Kerala State Drugs and Pharmaceuticals Ltd. has reported a further 8 vacancies and five candidates have already thus advised. He submitted that as soon as other Corporations report their vacancies, the PSC will take action as per law to advise candidates against it.
10. I have considered the afore submissions very carefully.
11. There is no doubt that the reliefs sought for in this writ petition are not specific and no details are provided by the petitioners. Their omnibus allegation is that many of respondents 7 to 78 or all of them are still engaging persons on temporary basis, even though they are bound in law to appoint persons from Ext.P2 Rank List on the advice of the PSC to such vacancies.
12. However, going by the Rules, it is WP(C).No.7868 OF 2019 23 only those entities enumerated in Rule 2 thereof who would come within the confines of the exercise as ordered through Ext.P1 and that too when the vacancies are earmarked for direct recruitment. There can be no doubt about this from Ext.P1, since it specifically provides so.
13. The adscititious question is whether all the vacancies now seemingly available in the respondents Corporations/Companies/ Boards would be required to be reported to the PSC, even when they are not sanctioned. This is because the learned counsel for these entities say that even without sanctioned posts being available, persons are being engaged on contract/daily wage basis for administrative exigencies but that unless they are formally sanctioned by the Government, it would not be possible for them to report it to the PSC.
14. I find substantial force in the WP(C).No.7868 OF 2019 24 afore submission since, merely because some persons are engaged by the respondents - entities on contract or daily wage basis, it would not inure to the benefit of the persons in Ext.P2, unless those posts are sanctioned. Obviously, therefore, it is only those posts are so sanctioned, which can be directed to be reported to the PSC.
15. In the conspectus of the above, I dispose of this writ petition with the following directions:-
(a) Those among respondents 7 to 78, governed by the Rules, will report all the vacancies in their existing and sanctioned posts - to which the mode of appointment as per their Special Rules, if any, is direct recruitment - on or before 5.00 p.m. on 28/01/2021 to the PSC, as per the usual procedure.
(b) On the vacancies being so reported, the PSC will initiate action to advise WP(C).No.7868 OF 2019 25 candidates from Ext.P2 as per the applicable Regulations and Rules and shall complete the same as expeditiously as is possible.
Sd/-
DEVAN RAMACHANDRAN JUDGE MC/19.1.2021 WP(C).No.7868 OF 2019 26 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE NOTIFICATION PUBLISHED IN GAZETTE DATED 15.11.2013 AS CATEGORY NO.410/2013 BY THE 6TH RESPONDENT EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION DATED 31.1.2018 VIDE NOTIFICATION BEARING NO.76/2018/ROQ BY THE 6TH RESPONDENT EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 26/02/2016 ISSUED BY THE GOVERNMENT OF KERALA, FINANCE DEPARTMENT.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R14(A) A TRUE COPY OF THE COMMUNICATION DATED 25.02.2019.
EXHIBIT R31(A) TRUE COPY OF THE GOVERNMENT ORDER NO.(MS) NO.47/2013/HOME DATED 22.02.2013. EXHIBIT R 38 A TRUE COPY OF THE GOVERNMENT ORDER GO MS NO 409/00/GAD DATED 23.6.2000 EXHIBIT R 38 B TRUE COPY OF THE CIRCULAR NO.71307/1`2/GAD DATED 1/10/2012 ISSUED BY THE GOVERNMENT OF KERALA EXHIBIT R29(A) THE TRUE COPY OF THE GOVERNMENT ORDER NO.
22437/BPE/85/PLG DATED 04/01/1986. EXHIBIT R29(B) THE TRUE COPY OF THE SALARY STATEMENT OF WATCHMAN.
EXHIBIT R29(C) THE TRUE COPY OF THE GOVERNMENT CIRCULAR NO. 25941/G2/2013/LBR DATED 05/02/2014. EXHIBIT R29(D) THE TRUE COPY OF THE GOVERNMENT CIRCULAR NO. 39483/G2/87/LBR DATED 05/01/1988. EXHIBIT R33(A) A TRUE COPY OF THE APPOINTMENT ORDER DATED 30/12/2017 ISSUED BY THE 33RD RESPONDENT TO SRI. SUMESH K.V. EXHIBIT R33(B) A TRUE COPY OF LETTER DATED 15/07/2019 ISSUED BY THE MANAGING DIRECTOR OF THE 33RD RESPONDENT TO THE SECRETARY OF THE 6TH RESPONDENT ALONG WITH PROFORMA FOR REPORTING VACANCY.
WP(C).No.7868 OF 2019 27EXHIBIT R26(1) PHOTOCOPY OF THE ANNEXURE II OF THE GO(MS) NO.13/2017/F AND CSD DATED 19/06/2017. EXHIBIT R31(A) TRUE COPY OF THE GOVERNMENT ORDER NO.(MS) NO.47/2013/HOME DATED 22/02/2013.
MC
(TRUE COPY) PA TO JUDGE