Section 70(2)(c) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

Nagpur Province - Subsection

Section 70(2)(c) in The City of Nagpur Corporation Act, 1948

(c)with the sanction of the Corporation, the [Commissioner] [This word was substituted for the words 'Chief Executive Officer' by Bombay 79 of 1958, section 3, Schedule.] may lease, sell or otherwise convey any immovable property belonging to the Corporation.

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Nagpur Province - Subsection

Section 70(2)(c) in The City of Nagpur Corporation Act, 1948