Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(1)(ii) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019 (ii)have not attained the age of fifty-two years or more upto the date of death or missing; and