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Delhi High Court - Orders

M/S Apl Apollo Tubes Limited vs Mr. Ram Pratap Goyal on 16 October, 2025

                  $~26
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         RFA(COMM) 487/2024 & CM APPL. 66962/2024 (Stay)
                            M/S APL APOLLO TUBES LIMITED     .....APPELLANT
                                          Through: Mr. Harish Kumar Garg,
                                                   Advocate.

                                                          versus

                            MR. RAM PRATAP GOYAL             .....RESPONDENT
                                         Through: Mr. Vikas Garg, Advocate.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                         ORDER

% 16.10.2025

1. Learned counsel for the Appellant prays that the present Appeal be disposed of in terms of the Settlement Agreement dated 10.10.2025 which is signed by the parties before the learned Mediator.

2. In view of the aforesaid, the present Appeal, along with pending applications, is disposed of in terms of aforesaid Settlement Agreement, which shall form part of the decree.

ANIL KSHETARPAL, J.

HARISH VAIDYANATHAN SHANKAR, J.

OCTOBER 16, 2025/nd/va This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2025 at 23:58:15