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Antrix Corporation Limited vs Assistant Commissioner Of Commercial ... on 5 December, 2018

Author: Hemant Gupta

Bench: Hemant Gupta

     ITEM NO.1.1                             COURT NO.10                 SECTION IV-A

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).11838-
     11841/2009

     ANTRIX CORPORATION LIMITED ETC.                                   Petitioner(s)

                                                    VERSUS

     ASSISTANT COMMISSIONER             OF COMMERCIAL TAXES
     & ORS. ETC.                                                       Respondent(s)

     WITH
     C.A. No. 437-504/2017 (IV-A)
     (To only list I.A. No. 111108/2017 (Amendment in Cause Title) in
     CA 437-504/2017 before the Chamber Judge)

     Date : 05-12-2018 These petitions were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE HEMANT GUPTA
                                           [IN CHAMBERS]

     For Petitioner(s)             Mr. Vikas Singh Jangra, AOR

     For Respondent(s)             Ms. Anitha Shenoy, AOR

                                   Mr. H.K. Naik, Adv.
                                   Mr. B. Krishna Prasad, AOR

                                   Mr. Joseph Aristotle S., AOR
                                   Mrs. Priya Aristotle, Adv.
                                   Mr. Shiva P., Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

I.A. No. 111108/2017 in CA 437-504/2017 The application for amendment in cause title is allowed.

The cause title be amended within two weeks.

     (GEETA AHUJA)                                                 (RENU DIWAN)
     COURT MASTER (SH)                                          ASSISTANT REGISTRAR