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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3)(b) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(b)by notice in such of the principal newspapers in the State and of other States in India as the State Government may select in this behalf,