C.I.T vs Madhu Chawla on 2 January, 2014

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Supreme Court - Daily Orders

C.I.T vs Madhu Chawla on 2 January, 2014

ITEM NO.35                 COURT NO.3             SECTION IIIA


             S U P R E M E    C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).6080/2012

(From the judgement and order dated 23/08/2011 in ITA        No.184/2011   of   the
HIGH COURT OF JUDICATURE AT ALLAHABAD)


C.I.T                                               Petitioner(s)

                  VERSUS

MADHU CHAWLA                                        Respondent(s)
(With office report)

              WITH

SLP(C) NO. 6081 of 2012
(With office report)


SLP(C) NO. 10192 of 2012
(With office report)

SLP(C) NO. 10471 of 2012
(With office report)

SLP(C) NO. 10472 of 2012
(With office report)

SLP(C) NO. 10475 of 2012
(With office report)

SLP(C) NO. 10476 of 2012
(With office report)

SLP(C) NO. 11461 of 2012
(With office report)

SLP(C) NO. 12875 of 2012
(With office report)

SLP(C) NO. 16271 of 2012
(With office report)

SLP(C) NO. 21301 of 2012
(With appln. for c/delay in filing SLP and office report)



SLP(C) NO. 21302 of 2012
(With appln. for c/delay in filing SLP and office report)

SLP(C) NO. 21462 of 2012
(With appln. for c/delay in filing SLP and office report)


SLP(C) NO. 20622 of 2012
(With appln. for c/delay in filing SLP and office report)

SLP(C) NO. 25731 of 2012
(With appln. for c/delay in filing SLP and office report)

SLP(C) NO. 27470 of 2012
(With appln.(s) for c/delay in filing/refiling      SLP and office report)

Date: 02/01/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE H.L. DATTU
          HON’BLE MR. JUSTICE C. NAGAPPAN

For Petitioner(s)        Mr. R.P. Bhatt, Sr. Adv.
                   Mr.Arijit Prasad,Adv.
                   Mr.D.L.CHidananda, Adv.
                   Ms.A.Subhashini, Adv.
                   Ms. Sadhana Sandhu, Adv.
                   Ms. A. Subhashini, Adv.
                   for Mrs Anil Katiyar,Adv.

For Respondent(s)         Mr. Rajeev Kr.Singh,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Dismissed.

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Supreme Court - Daily Orders

C.I.T vs Madhu Chawla on 2 January, 2014