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Bombay High Court

Pr. Commissioner Of Income Tax ... vs K Raheja Corp. Pvt. Ltd on 21 June, 2019

Before : M. W. Chandwani Prothonotary & Senior Master Date : 21st June, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :

1 ITXAL/3081/2018 ) Mr. Vijay Kumbhar I/b. Arvind Pinto, 19 ITXAL/3150/2018 ) Advocate for Appellants. 21 ITXAL/3152/2018 ) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and/or ) registered on or before 19.07.2019, ) failing Appeals to stand rejected for non-

) removal of office objections under O.S.Rule 986.

2 ITXAL/3085/2018 ) Mr. Vijay Kumbhar I/b. Padma Divakar, 4 ITXAL/3088/2018 ) Advocate for Appellants. 7 ITXAL/3092/2018 ) 8 ITXAL/3111/2018 ) P.C. : Appellants and/or their Advocate to 15 ITXAL/3134/2018 ) remove office objections on the Appeals 16 ITXAL/3140/2018 ) and get the same numbered and/or 20 ITXAL/3151/2018 ) registered on or before 19.07.2019, 23 ITXAL/3162/2018 ) failing Appeals to stand rejected for non- 26 ITXAL/3190/2018 ) removal of office objections under 28 ITXAL/3194/2018 ) O.S.Rule 986. 29 ITXAL/3195/2018 ) 30 ITXAL/3197/2018 ) 31 ITXAL/3202/2018 ) 32 ITXAL/3206/2018 ) 33 ITXAL/3207/2018 ) 37 ITXAL/3211/2018 ) 39 ITXAL/3215/2018 ) 46 ITXAL/3227/2018 ) 47 ITXAL/3231/2018 ) 49 ITXAL/3237/2018 ) Date : 21.06.2019 Prothonotary & Senior Master ::: Uploaded on - 24/06/2019 ::: Downloaded on - 14/07/2019 15:17:48 :::