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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 58(1)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)Hard copies of full annual reports to those holders of non convertible debt securities and non convertible preference share, who request for the same.