Chattisgarh High Court
Raj Kumar Patel & Ors vs Coal India Limited & Ors on 12 April, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(S)No.1829 of 2012
Raj Kumar Patel & Ors Versus Coal India Limited & Ors
WPS 421/2015, WPS 432/2015, WPS 524/2015, WPS 627/2015, WPS 692/2015,
WPS 2541/2012, WPS 1317/2014, WPS 1011/2015, WPS 1738/2015, WPS
2222/2015, WPS 2875/2015, WPS 3413/2015, WPS 3073/2015, WPS 3207/2015
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Final
12/04/2016 Mr. Naman Nagrath, Senior Advocate with Mr. Rishi
Sahu, counsel for the petitioners.
Mr. Vinod Deshmukh, counsel for respondents No.1 to
4.
With the consent of parties, the matter be listed for final hearing on 5-5-2016.
Sd/-
(Sanjay K. Agrawal) Judge Soma