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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(1) in Hyderabad City Police Act, 1348 F

(1)If the owner of the impounded cattle or his agent appears and claims delivery of such cattle, the pound keeper shall deliver the said cattle to him on payment of the pound fees and the actual expenses in respect of such cattle fixed under sub-section (4).