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State of Gujarat - Section

Section 67 in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

67. Notice to claimants.

- On the publication of the order of management, the Manager shall publish in the Official Gazette a notice calling upon all persons having claims against the holding under management to notify the same in writing to such Manager within two months from the date of the publication of such notice. He shall also cause copies of such notice to be exhibited at such several places as he thinks fit.