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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Sikkim - Subsection

Section 43(2) in The Sikkim Prisons Act, 2007

(2)Life in prison is extremely monotonous, routinised and regimented. The education activities offer opportunity to a prisoner to remove from his mind depressing thoughts leading to relaxation and joy. Reality must be accepted that to confine offenders behind walls, without trying to change them through education and other activities, is an expensive folly.