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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(1)(c) in The Police Enhanced Penalties Ordinance, 2005

(c)any sales tax practitioner who possesses the prescribed qualifications and is entered in the list which the Commissioner shall maintain in that behalf and who is not disqualified by or under sub section(2);or