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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in Punjab Detenus (Conditions of Detention) Order, 1981

(2)Each detenu will be permitted to write three letters a week at Government expenses excluding those referred to in sub clause (1) and may receive any number of letters per week. All letters from detenu shall be written in Form 'B' annexed to this order and shall not exceed the length prescribed. The necessary forms shall be supplied by Government.