Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(1)(b) in Delhi State Legal Services Authority Act, 1987 (b)any grants or donations that may be made to the Central Authority by any other person for the purposes of this Act;