Madhya Pradesh High Court
M/S Swagatika Impex Pvt. Ltd. vs The State Of Madhya Pradesh on 4 November, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 905 of 2022 (M/S SWAGATIKA IMPEX PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-11-2022 List this case along with W.P. No.13900/2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
AT
Signature Not Verified
Signed by: APARNA TIWARI
Signing time: 11/5/2022
11:59:48 AM