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Meghalaya High Court

State Of Meghalaya vs Cmj Foundation on 13 March, 2025

                                                       2025:MLHC:176




Serial No.05
Regular List



                   HIGH COURT OF MEGHALAYA
                       AT SHILLONG

MC(WPC) No.76 of 2020
MC(WPC) No.137 of 2020
MC(WPC) No.145 of 2014
MC(WPC) No.296 of 2014 in
WP(C) No.177 of 2014                        Date of Order: 13.03.2025
In MC(WPC) No.76 of 2020 and
   MC(WPC) No.137 of 2020)

  1. State of Meghalaya, through its Chief Secretary
     Govt. of Meghalaya, Shillong-793001.

  2. The Principal Secretary, to the Govt. of Meghalaya,
     Education Department, Shillong-793001
                                            .....Applicants
                        -VERSUS-

  1. CMJ Foundation, Through its Trustees Indu Rani Jha
     Regd. Office: Modrina Mansion Laitumkhrah,
     Shillong-793003 (Meghalaya).

  2. CMJ University Through its Deputy Registrar,
     Prem Lai Rai, Modrina Mansion Laitumkhrah,
     Shillong-793003 (Meghalaya).

  3. Mrs. Indu Rani Jha, CMJ Foundation,
     Modrina Mansion Laitumkhrah,
     Shillong-793003 (Meghalaya).
                                            .....Opposite Parties
  4. Visitor, Through the Principal Secretary,
     To the Governor of Meghalaya,
     Governor's Secretariat, Raj Bhawan, Shillong-793001.

                                    .....Proforma Opposite Party

                                                              Page 1 of 3
                                                             2025:MLHC:176




In MC(WPC) No.145 of 2014 and
  MC(WPC) No.296 of 2014

  1. CMJ Foundation, Through its Trustee Indu Rani Jha
     Regd. Office: Modrina Mansion Laitumkhrah,
     Shillong-793003 (Meghalaya).

   2. CMJ University, Through its Deputy Registrar,
      Prem Lai Rai, Modrina Mansion Laitumkhrah,
      Shillong-793003 (Meghalaya).

   3. Mrs. Indu Rani Jha, CMJ Foundation,
      Modrina Mansion Laitumkhrah,
      Shillong-793003 (Meghalaya).
                                              .....Petitioners
                            -VERSUS-

   1. State of Meghalaya, through its Chief Secretary
      Government of Meghalaya, Shillong-793001.

   2. Visitor, Through the Principal Secretary,
      To the Governor of Meghalaya,
      Governor's Secretariat, Raj Bhawan, Shillong-793001.

   3. The Principal Secretary, to the Government of Meghalaya,
      Education Department, Shillong-793001
                                            .....Respondents

Coram:

Hon'ble Mr. Justice B. Bhattacharjee, Judge Appearance:

For the Petitioner/Appellant(s) : None For the Respondent(s) : Mr. Philemon Nongbri, Adv.

2025:MLHC:176 (ORAL) In view of the order dated 13.03.2025 passed in WP(C) No.177 of 2014, these Misc. Cases also stands disposed of.

Judge Meghalaya 13.03.2025 "Biswarup, PS"