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[Entire Act]
State of Punjab - Section
Section 55 in Punjab Excise Bonded Warehouse Rules, 1957
55.
The following register and forms have been prescribed :-| (1) Forms B.W.H. 1 | Application form |
| (2) Forms B.W.H. 2 | License form |
| (3) Forms B.W.H. 3 | Licensee's Bond |
| (4) Forms B.W.H. 4 | General Register (regarding building machinery |
| (5) Forms B.W.H. 5 | Table book Spirit Vats |
| (6) Forms B.W.H. 6 | List of persons employed in the warehouse |
| (7) Forms B.W.H. 7 | Licensees stock register of empty bottles |
| (8) Forms B.W.H. 8 | Register of receipts and disposal of liquor |