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State of Punjab - Section

Section 55 in Punjab Excise Bonded Warehouse Rules, 1957

55.

The following register and forms have been prescribed :-
(1) Forms B.W.H. 1 Application form
(2) Forms B.W.H. 2 License form
(3) Forms B.W.H. 3 Licensee's Bond
(4) Forms B.W.H. 4 General Register (regarding building machinery
(5) Forms B.W.H. 5 Table book Spirit Vats
(6) Forms B.W.H. 6 List of persons employed in the warehouse
(7) Forms B.W.H. 7 Licensees stock register of empty bottles
(8) Forms B.W.H. 8 Register of receipts and disposal of liquor