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State of Madhya Pradesh - Section

Section 34 in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

34. Power to declare State-protected monuments and State-protected area to be no longer such monuments or area.

- If the State Government is of opinion that it is no longer necessary to protect any State-protected monument or State-protected area, it may, by notification, make a declaration to that effect and thereupon such monument or area shall cease to be a State-protected monument or State-protected area as the case may be.