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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Vikas Sharma vs . Director Transport, H.P And Others on 19 April, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vikas Sharma Vs. Director Transport, H.P and others CWP No.6678 of 2021 .

19.4.2022 Present: Mr. Jagan Nath, Advocate for the petitioner.

Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Mr. Vinod Thakur, learned Additional Advocate General prays for and is granted two weeks further time to file compliance affidavit.

List on 10.5.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 20/04/2022 20:06:36 :::CIS