Himachal Pradesh High Court
Vikas Sharma vs . Director Transport, H.P And Others on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Vikas Sharma Vs. Director Transport, H.P and others CWP No.6678 of 2021 .
19.4.2022 Present: Mr. Jagan Nath, Advocate for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Vinod Thakur, learned Additional Advocate General prays for and is granted two weeks further time to file compliance affidavit.
List on 10.5.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 20/04/2022 20:06:36 :::CIS