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Delhi High Court - Orders

Arya Samaj Timarpur vs North Delhi Municipal Corp. And Ors on 12 September, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11472/2015
                                                ARYA SAMAJ TIMARPUR                                                            .....Petitioner
                                                                                      Through:                 Mr. Sajan Kumar Singh and Ms.
                                                                                                               Sangeeta Singh, Advocates

                                                                                      versus

                                                NORTH DELHI MUNICIPAL CORP. AND ORS. .....Respondents
                                                             Through: Mr. Sameer Vashisht, ASC (Civil)
                                                                      GNCTD with Ms. Harshita Nathrani
                                                                      and Mr. Arjun Gupta, Advocates for
                                                                      R-3 (through VC).

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 12.09.2024 CM APPL. 53497/2024

1. Hon'ble Judge is not holding the Court today.

2. Re-notify on 19.09.2024.

3. The order be uploaded on the website forthwith.

BY ORDER COURT MASTER SEPTEMBER 12, 2024/at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:28:04