Delhi High Court - Orders
Arya Samaj Timarpur vs North Delhi Municipal Corp. And Ors on 12 September, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11472/2015
ARYA SAMAJ TIMARPUR .....Petitioner
Through: Mr. Sajan Kumar Singh and Ms.
Sangeeta Singh, Advocates
versus
NORTH DELHI MUNICIPAL CORP. AND ORS. .....Respondents
Through: Mr. Sameer Vashisht, ASC (Civil)
GNCTD with Ms. Harshita Nathrani
and Mr. Arjun Gupta, Advocates for
R-3 (through VC).
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 12.09.2024 CM APPL. 53497/2024
1. Hon'ble Judge is not holding the Court today.
2. Re-notify on 19.09.2024.
3. The order be uploaded on the website forthwith.
BY ORDER COURT MASTER SEPTEMBER 12, 2024/at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:28:04