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State of Bihar - Section

Section 9 in Bihar Fire Service Rules, 1955

9.

The educational and other qualifications for recruitment of persons appointed to the different ranks of the Service shall be the same as those for recruitment of persons to the corresponding ranks in the Bihar Police Force as specified in Rule 4:"Provided that a person who has passed the Secondary School Examination or any examination equivalent thereto, shall be eligible for recruitment to the post of a Fire Station Officer.