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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(3) in Tamil Nadu Panchayats (Elections) Rules, 1995

(3)Before any ballot box is opened at a counting table, the counting agents present at the table shall be allowed to inspect the paper seal and other seals on the ballot box and satisfy themselves that they are in tact.