Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 17 in Mizoram (Land Revenue) Rules, 2013 (17)The certificate may be changed or altered in accordance with the Acts and Rules as amended by the Government of Mizoram from time to time.
