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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(10) in The Orissa Dental Council Rules, 1969

(10)if more candidates than are necessary to fill up the vacancy or vacancies be nominated, the returning officer shall forthwith publish their names and addresses in the Orissa Gazette and in any other manner and shall further cause their names to be entered in voting papers in the form as laid down in Form 'C' ;