Karnataka High Court
M/S Raghavendra Construction vs The Assistant Commissioner Of Income ... on 17 March, 2008
Bench: Deepak Verma, Anand Byrareddy
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HE HI , 1 0E KARNA AT _ THE HON'BLE MR. J:is'r1cE133afiEPAK A THE HON'BLE M1z;"Jus%*r1c::3;a¢1m»aD BYRAREDDY BETWEEN: "
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' 7"-' Block West, Jizyaaagar 13a11salore.%teprescnteti% nu 3'0 'I;-H') Ly vuvaut} , 'SVli':ri.'7N:«S3uml< ar. T V APPELLANT ~ . ._ _ AT"n¢_.r'%.s§§stani Coupnxissipuer ,. f .. M':-Income Tax(Invest1gation_), 'avljywre. . . .
V " (By Shri M-.V.SVeshachalTa, Advocate) ; 13am/-1'997~=I"m'_ mg Mn§snmdn't war1'93va33iu»T%t99é-977¢na>%éte; :
I ****$ ' This TTA 38 --unGer'*Seci.ion~260--'A 'Oi-' I.T.f.\0i, '--'-"55§!'-E'. '-'%'!!'£'ef order» d%.ted':1T1_i05fL.200§ ':inITfl.; IL g-
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H we lb This appeui an fair 'o-"u'r*;_ae u.' VERMA .1,' delivered the following;- Jgg |'I,,r'°fiM| ._ -1' '« A -Shxi K.R.Prusad, for llt'1§__ispwg)ellVe}1_11.'V' a permission he . ii-'ennissiun granted. Accordingly; us' having b_een_wilhdruwn. .2 it!