Himachal Pradesh High Court
M/S Bector Foods Specialist Ltd. vs . H.P. Tax Tribunal on 5 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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M/s Bector Foods Specialist Ltd. vs. H.P. Tax Tribunal & Ors.
Civil Revision No.85 of 2023 05.06.2023 Present: Mr. Ajay Vaidya, Advocate, for the petitioner.
Mr. Arsh Rattan, Deputy Advocate General, for the respondents/State.
Civil Revision No.85/2023 & CMP r No.6911/2023 Notice. Mr. Arsh Rattan, learned Deputy Advocate General appears and waives service of notice on behalf of the respondents. He prays for and is granted four weeks' time to file reply. List thereafter.
CMP No.6912 of 2023 The application is disposed of with a direction to the applicant to file typed copies of Annexures within a period of seven days.
( Sushil Kukreja ) Vacation Judge 5th June, 2023 (reena) ::: Downloaded on - 05/06/2023 20:31:20 :::CIS