Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax ... vs Oracle India Pvt. Ltd. on 22 July, 2016
Bench: Anil R. Dave, Uday Umesh Lalit, L. Nageswara Rao
ITEM NO.16 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.12701/2016)
(Arising out of impugned final judgment and order dated 09/07/2015
in WP No. 3075/2015 passed by the High Court of Delhi at New Delhi)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 76(1) Petitioner(s)
VERSUS
ORACLE INDIA PVT. LTD. Respondent(s)
I.A. 1/2016(with c/delay in filing slp)
Date : 22/07/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Swarupama Chaturvedi,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Mayank Negi,Adv.
For Mr. Shekhar Prit Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.07.23 12:56:34 IST Reason: