Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Section 2] [Entire Act] Union of India - Subsection Section 2(24) in The Motor Vehicles Act, 1988 (24)medium passenger motor vehicle means any public service vehicle or private service vehicle, or educational institution bus other than a motor cycle, [adapted vehicle], light motor vehicle or heavy passenger motor vehicle;