Telangana High Court
Mr. Pawan Malhan vs State Of Telangana on 13 March, 2019
Author: Thottathil B. Radhakrishnan
Bench: Thottathil B.Radhakrishnan, A.Rajasheker Reddy
HON'BLE THE CHIEF JUSTICE SRI THOTTATHIL B. RADHAKRISHNAN
AND
HON'BLE SRI JUSTICE A. RAJASHEKER REDDY
WRIT PETITION No.5136 OF 2019
ORDER:(per the Hon'ble the Chief Justice Sri Thottathil B. Radhakrishnan) Learned counsel for the petitioner submits that the petitioner may be permitted to withdraw the Writ Petition.
Recording the said submission, the Writ Petition is dismissed as withdrawn.
Pending miscellaneous petitions, if any, shall also stand dismissed. There shall be no order as to costs.
___________________________________ THOTTATHIL B. RADHAKRISHNAN, CJ ________________________ A. RAJASHEKER REDDY, J Date: 13.03.2019 kvni