Bombay High Court
Sbicap Securities Limited vs Shailesh Bhupatrai Bhalaria And Anr on 12 June, 2024
Board Sr.No.:-53
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 411 OF 2021
Sbicap Securities Limited ....PETITIONER
V/S
Shailesh Bhupatrai Bhalaria And Anr ....RESPONDENT
WITH INTERIM APPLICATION NO. 2607 OF 2021 In ARBITRATION PETITION 411 OF 2021 Sbicap Securities Limited ....PETITIONER V/S Shailesh Bhupatrai Bhalaria And Anr ....RESPONDENT Ravi Kant Purohit i/b. Corporate Pleaders for Petitioner Simran Kasat i/b. Bathiya Legal for Respondent No. 1 CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 12th June, 2024 P.C. :
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