Supreme Court - Daily Orders
M/S Incan Consultancy Services Ltd. vs Official Liquidator on 30 November, 2017
Bench: Abhay Manohar Sapre, Navin Sinha
ITEM NO.105 COURT NO.12 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8414/2009
M/S INCAN CONSULTANCY SERVICES LTD. Appellant(s)
VERSUS
OFFICIAL LIQUIDATOR Respondent(s)
WITH
C.A. No. 8416/2009 (III-A)
Date : 30-11-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Arvind Varma, Sr. Adv.
Saloni T. Jawa, Adv.
Mr. T. Mahipal, AOR
For Respondent(s) Mr. P. N. Gupta, AOR
Ms. Manita Verma, Adv.
Mr. Devashish Bharuka, Adv.
Mrs. Bharati Gupta, Adv.
Mr. Ravindra Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.11.30 16:41:48 IST Reason: