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State of West Bengal - Section
Section 36B in New Town, Kolkata Development Authority Act, 2007
36B. [ [Omitted by West Bengal Act No. 16 of 2016, dated 20.1.2017.]
***]| 36B. [ Application of Chapter 10 of the West Bengal Municipal Act, 1993. [Inserted by West Bengal Act No. 27 of 2013, dated 11.4.2014.]- The provisions as contained in Chapter X of the West Bengal municipal Act, 1993, (West Bengal Act 22 of 1993) shall be applicable to the entire jurisdiction of New Town Kolkata Development Authoritymutatis mutandis.] |