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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4) in The Rajasthan Shops and Commercial Establishments Act, 1958

(4)"day" means the period of twenty-four hours beginning at midnight:Provided that, in the case of an employee whose hours of work extend beyond midnight, 'day' means the period of twenty-four hours beginning from the time when such employment commences irrespective of midnight;