Section 1 in Rajasthan Case Flow Management Rules, 2006
1. Short, title, extent and Commencement.
- (i) These Rules shall be called "High Court of the Judicature for Rajasthan Case Flow Management Rules, 2006."(ii)These Rules are divided in 3 parts: -Part-A Matters Relating To Writ Petitions.Part-B Matters Relating To Civil Appeals And Other Matte Relating The Rewith.Part-C Matters Relating To Criminal Appeals etc.(iii)Those rules shall come into force from the date of publication in the Official Gazette.Rules Relating to Part-A
