Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Adobe Systems Software Ireland Ltd on 12 March, 2026
ITEM NO.27 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10886/2026
[Arising out of impugned final judgment and order dated 07-02-2025
in ITA No. 31/2025 passed by the High Court of Delhi at New Delhi]
THE COMMISSIONER OF INCOME TAX INTERNATIONAL
TAXATION 1 Petitioner(s)
VERSUS
ADOBE SYSTEMS SOFTWARE IRELAND LTD Respondent(s)
IA No. 69540/2026 - CONDONATION OF DELAY IN FILING
Date : 12-03-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. S Dwarakanath, A.S.G.
Mr. Sudarshan Lamba, AOR
Mr. Ishaan Sharma, Adv.
Mr. S Vijay Adithiya, Adv.
Mr. Bhuvan Kapoor, Adv.
Mrs. Pankhuri Srivastava, Adv.
Mr. Rajat Vaishnaw, Adv.
Mr. Abhyudey Kabra, Adv.
Mr. S. Vijay Adithya, Adv.
Mr. Prabhakar Yadav, Adv.
For Respondent(s) :
Mr. Vishal Kalra, Adv.
Mr. Anil Kumar, Adv.
Mr. Anil Kumar Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Tag with Diary No.4452/2026.
Digitally signed by MOHD IBRAHIM Date: 2026.03.14 14:21:03 IST Reason:(HARPREET KAUR) (POOJA SHARMA) COURT MASTER (SH) COURT MASTER (NSH)