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Karnataka High Court

P N Narasimhaiah vs Sri Basappa on 13 December, 2010

Author: H.G.Ramesh

Bench: H.G.Ramesh

A14

M.FJ-1.No.3410g2010
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 13'?" DAY OF DECEMBER 2010

BEFORE

THE HON'BLE MILJUSTICE H.G.RAMESE1"""' 5   .;. A' '

Migggllgngoug First Aggggl ~g.§41g_ 1%] _ 3

BETWEEN:

1.

P.N.NARASIMHAIAH S/0 CE-IIKKA NARASIMHAIAH AGE: ABOUT 61 YEARS RETIRED MACHINE OPERATOR _ AT PRIVATE CONCERN .

R/A'1'No.15 _ BEHIND SR1 VIDYA KENDRA ;_sCHOOL; 1 BLOCK, 18'!" STAGE, PEENYA BANGALORE A 560 058 ' '

2. N.LAKSH'Pv'U.ANARAY}3;£\?A s/o P.:vN.NARA:*:IMHA:AH.4 AGE: 31 YEARSW"- * ' R/A'1'N"o..£5.

BENIN D SR1 VIDYA KENDRRSCHOOI, I BDOCK, 15'i".vS'1'AGE3,_ PEENYA BANGAIQRE --v-560058 ' ..APPELLANTS "(By SR1 {T.K';NAG,};:s1~1 Ai;)VOCA'.1'I£ A AI:3SI:2N'1'}

1. SR1 BASAPPA S,/1;: CI»!_:KKA~'NARAs;MI«1AzA1>i AGE: ..AE$€)U'£' 68 YEARS A R/AT DOOR No.17, 'NASU NILAYA' ., " Rf'-!.\_.'i' DOOR N017

-- _ VBEHEND SR1 VIDYA KENDRA SCHOOL ".1 Bmcx. 18'!' STAGE, PEZENYA BANGALORE W 560 058 D' " A . V 2: Sm RARASIMHA MURTHY S/O BASAPPA AGE: 38 YEARS M.F.A.No.3410g2010 R/AT DOOR No.17, 'NASH NILAYA' BEHIND SR1 VEDYA KENDRA SCHOOL I BLOCK. EST STAGE. PEI-ENYA BANGALORE s 560 058 ..REsPoNI2.EN_;%$_' ~ "

THIS M.F.A. IS FILEE) UNDER ORDER 43 RULE CPC PRAYING TO CALL F OR THE RECORDS FROM~v'}'HE"~CO'URT OF THE ADDITIONAL CITY CIVIL AND SESSIONS JUDGES' IN ..(;CH~3fl IN O.S.N0.2623/2010 FILED 15.04.2010 AEIED TI-HS APPEAL COMING ON FOR ORDERS 'rIIIs'vr)AY'v, 'I'II;3""

COURT DELIVERED THE FOLLOW'IN»G:-

JUDQMENfhh None appears to The office Objections have; Lin spite of granting LuI*:Z'§en<L:eI the appeal is dismissed Appeal ._ ' . . ! . . y I g: m EGEGEE