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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(4) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(4)In the event of an Oil Palm grower losing the passbook, the matter shall immediately be brought to the notice of the occupier of the factory who shall arrange to issue a duplicate passbook charging a nominal fee or Rs. 10/-.