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Calcutta High Court (Appellete Side)

Prabir Kumar Ghosh & Ors vs State Of West Bengal & Ors on 5 July, 2023

Author: Bibek Chaudhuri

Bench: Bibek Chaudhuri

05.07.2023 Srimanta Sl. No. 34 Ct. No. 42 WPA/26227/2008 Prabir Kumar Ghosh & Ors.

-Vs.-

State of West Bengal & Ors.

None appears on behalf of the petitioners. The instant writ petition is pending since 2008. Considering the conduct of the petitioners it appears to this Court that the petitioners are not interested with the instant writ petition. Therefore, the instant writ petition is dismissed for default.

(Bibek Chaudhuri, J.)