Supreme Court - Daily Orders
U.O.I vs M/S Upper Ganges Sugar & Ind. Ltd on 7 April, 2014
â REVISED
ITEM NO.21 COURT NO.10 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4898/2014
(From the judgement and order dated 04/07/2013 in WP
No.2426/2013 of The HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH
AT LUCKNOW)
U.O.I & ORS Petitioner(s)
VERSUS
M/S UPPER GANGES SUGAR & IND. LTD & ANR Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 07/04/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. S. K. Bagaria, ASG
Ms. Neera Gupta, Adv.
Mr. Kumar Ajit Singh, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s) Mr. Praveen Kumar, Adv.
Ms. Sunaina Kumar, Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 3342 and 3344 of 2014. (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar