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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(27) in Rules Framed by Board of Revenue under section 90

(27)After the close of the operations, the field and the Khalihan shall be properly ploughed in the Excise Officer's presence so that no traces of ganja may be left exposed on the ground.