Karnataka High Court
Bajaj Allianz General Insurance ... vs Munivenkatappa on 31 January, 2011
Author: B.S.Patil
Bench: B.S.Patil
young _ 5 e a . poag a : (eons fer ae ie 'lll F S Ridin 8 z i} ? : iA of a Tn 7 7 1" . aA My gs a oi Cy i. wos = i: g : y prey * a ad uu eo Pa me Pres a Oo rT ~" og al Shee et = = g .
a a ee TAR A it ae ca Me wi a a eo" * a g ir fos ee < <f joe . : wah of cal age i agg ou ; i
- ne Te ere a ee ar oe : id LL) atl id EA al be cd = ie nae ee oe ub uf ae i il = aud lh ot ne ae 2yeoal eu he She a teak pete o rdbvvill "eg. * ae ra i a, is 2 nae I ae ee c He bie us H :
Ew :
= a ie e ral Ele ead or & su = : "eg & hol iia rt Ed case of Rojeethas State Road Tramepe:
"a ie ci.
. 9 dade "Bee 7 9 a *) os hour Soe oo oe ool & Here oe 'eB a Soo i & 1 4 a) oh ae aud, fol vn VG - Kallash Nath Ketnarl and Others, cnmpensat geen welts shoal?
ca "4 pee salt i odin adaoat