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State of Goa - Section

Section 3 in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997

3. Dissolution of Managing Committee.

- On and from the appointed day, the Managing Committee or any body or association of persons, whether duly constituted or not, which had any claim for managing the affairs of the said Institute by virtue of any provisions of law or otherwise, is hereby dissolved.