Lok Sabha Debates
Issue Regarding Increasing Matters Of Rape And Child Trafficking In The Country. on 2 August, 2016
Sixteenth Loksabha an> Title: Issue regarding increasing matters of rape and child trafficking in the country.
KUMARI SUSHMITA DEV (SILCHAR): Madam, we recently passed also the Child Labour Act.… (Interruptions) But I am pained to say that every day, increasingly in the newspapers, we are seeing cases of rape, like it happened in Bulandshahr where the family is now protesting that unless the accused persons are arrested, they will commit suicide.… (Interruptions)
12.51 hours (At this stage, Shri Mekapati Raja Mohan Reddy and some other hon. Members came and stood on the floor near the Table.) Recently a magazine also reported a case of child trafficking; 31 young girls of the tribal areas of Assam were trafficked and taken to Gujarat and Punjab, in complete violation of the United Nations’ rights for protection. … (Interruptions)
इस पर मैं यह कहना चाहती हूं कि हम कानून पास करते हैं, परंतु जो कानून के रखवाले हैं, जिनका सदन के बाहर महिला और बच्चों को प्रोटैक्शन देने का कर्तव्य बनता है, वे बार-बार फेल हो रहे हैं। चाहे वह यू.पी. की पुलिस हो, चाहे वह नेशनल कमीशन फार प्रोटैक्शन ऑफ चाइल्ड राइट्स हो। इसमें एविडेंस भी है कि 31 affidavits have been procured by three Sansathas which are supported by … * (Interruptions)I request this Government to enquire into it and take strong action against these three Sansathas which are set up for seva but are guilty. … (Interruptions) यू.पी. में जो लॉ एंड ऑर्डर सिचुएशन है, वह बहुत खराब है।
HON. SPEAKER:
Shri P.K. Biju is permitted to associate with the issue raised by Kumari Sushmita Dev. रसायन और उर्वरक मंत्री तथा संसदीय कार्य मंत्री (श्री अनन्तकुमार):महोदया, माननीय सदस्या ने … * के बारे में जो अनसब्सटेंशिएटिड एलिगेशन लगाया है, वह बेबुनियाद है, कृपया उसे सदन के रिकार्ड से हटाया जाए। माननीय अध्यक्ष : नाम नहीं जायेगा, मैंने पहले ही बोला है कि किसी संस्था का नाम रिकार्ड पर नहीं जायेगा। … (Interruptions)
HON. SPEAKER: Shri M. Chandrakasi.
… (Interruptions)
HON. SPEAKER: Only Shri M. Chandrakasi’s statement will go on record. …(Interruptions) …*