Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 26] [Entire Act] Union of India - Subsection Section 26(3) in The Food Safety And Standards Act, 2006 (3)No food business operator shall employ any person who is suffering from infectious, contagious or loathsome disease.
