Section 67(7) in The Punjab Motor Vehicles Rules, 1989
(7)[ A Regional Transport Authority, receiving a fee for a permit or for countersignatures of a permit, shall prepare a separate receipt in the Form R.P.F.] [Substituted vide Punjab Government Notification No. G.S.R.41/C.A.59/88/S.96/Amd.(17)/2000, dated 25.9.2002.]
