Section 21 in The U.P. Forest Department Draftsmen Service Rules, 1980

[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 21 in The U.P. Forest Department Draftsmen Service Rules, 1980

21. Scales of pay*.

- The scales of pay admissible to persons appointed to the various categories of posts in the service whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.

(2)The scales of pay at the time of commencement of these Rules are given as follows :

	Name of the post	Scales of pay*
1.	Head Draftsman	Rs. 325-10-375-E.B.-12-495-E.B.-16-575.
2.	Draftsman	Rs. 280-8-296-9-350-E.B.-10-400-E.B.-12-460

* Subject to revised pay scales as have been declared by the Pay Rationalization Committee Report, from time to time.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Section

Section 21 in The U.P. Forest Department Draftsmen Service Rules, 1980

21. Scales of pay*.